Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Madhya Pradesh High Court

Leeladhar And 2 Ors. vs Anwar Patel And 3 Ors. on 30 September, 2015

C.R.No.275 2011 M Parties through their counsel. Let additional documents filed by the applicant be furnished to the other side. List the matter on 02/11/2015. (S.C. Sharma) Judge Karuna