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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(13) in Tamil Nadu Motor Vehicles (Regulation and Control of School Buses) Special Rules, 2012

(13)Reflecting Tape. - Every School Bus, shall have retro reflecting marking as specified in rule 104 of the Central Motor Vehicles Rules, 1989.