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Punjab-Haryana High Court

Smt.Paramjit Kaur And Another vs Punjab And Another on 23 November, 2011

Author: Jora Singh

Bench: Jora Singh

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH.


                                       RSA No. 3188 of 2001
                                       Date of decision:23.11.2011

Smt.Paramjit Kaur and another
                                                ... Appellants
                              versus
Punjab and another
                                                ... Respondents

CORAM:       HON'BLE MR. JUSTICE JORA SINGH.


Present:     Mr. L.N.Verma, Advocate, with
             Mr.Ashok Verma, Advocate,
             for the appellants.
             Mr.Sanjiv Gupta, Advocate,
             for the respondents.
             ...

JORA SINGH, J.

For orders, see RSA No.3178 of 2001 (Smt.Paramjit Kaur and another vs. Bali Singh and others).


23.11.2011                                      ( JORA SINGH )
pk                                                  JUDGE