Punjab-Haryana High Court
Smt.Paramjit Kaur And Another vs Punjab And Another on 23 November, 2011
Author: Jora Singh
Bench: Jora Singh
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH.
RSA No. 3188 of 2001
Date of decision:23.11.2011
Smt.Paramjit Kaur and another
... Appellants
versus
Punjab and another
... Respondents
CORAM: HON'BLE MR. JUSTICE JORA SINGH.
Present: Mr. L.N.Verma, Advocate, with
Mr.Ashok Verma, Advocate,
for the appellants.
Mr.Sanjiv Gupta, Advocate,
for the respondents.
...
JORA SINGH, J.
For orders, see RSA No.3178 of 2001 (Smt.Paramjit Kaur and another vs. Bali Singh and others).
23.11.2011 ( JORA SINGH ) pk JUDGE