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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(2) in The Orissa Self-Help Co-operatives Act, 2001

(2)Such of its funds as are not needed for use in its business, a Cooperative may invest or deposit, outside its business, in the manner specified under Sub-section (5) of Section 11 of the Income Tax Act, 1961.