Jammu & Kashmir High Court
Nisha Tak And Ors vs State Of J&K; And Ors on 12 December, 2017
Author: Ramalingam Sudhakar
Bench: Ramalingam Sudhakar
S. No.14
Regular List
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
MP No. 1/2016
In SWP No. 3104/2015
c/w
APSWP No. 114/2015
SWP No. 2818/2015
MP Nos. 1/2015 & 1/2016
Date of order: 12. 12.2017
Nisha Tak and ors. Vs State of J&K and ors.
& connected matters
Coram:
Hon'ble Mr. Justice Ramalingam Sudhakar, Judge
Appearing counsel:
For Petitioner (s) : Mr. Achyut Dubey, Advocate vice
Mr. Vikram Sharma in SWP No. 2818/2015
For respondent (s) : Mr. Ravinder Gupta, AAG
Mr. Raman Sharma, GA
i) Whether to be reported in : Yes/No. Digest/Journal
ii) Whether approved for reporting in Press/Media : Yes/No There is a request for adjournment on behalf of the petitioners. Adjourned.
List in first week of February, 2018.
(Ramalingam Sudhakar) Judge Jammu:
12.12.2017 Tilak, Secy SWP No. 3104/2015 & connected natters Page 1 of 1 SWP No. 3104/2015 & connected natters Page 2 of 1