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Jammu & Kashmir High Court

Nisha Tak And Ors vs State Of J&K; And Ors on 12 December, 2017

Author: Ramalingam Sudhakar

Bench: Ramalingam Sudhakar

      S. No.14
      Regular List

          HIGH COURT OF JAMMU AND KASHMIR AT JAMMU

MP No. 1/2016
In SWP No. 3104/2015
c/w
APSWP No. 114/2015
SWP No. 2818/2015
MP Nos. 1/2015 & 1/2016

                                                                Date of order: 12. 12.2017

Nisha Tak and ors.                          Vs                  State of J&K and ors.
& connected matters

Coram:
          Hon'ble Mr. Justice Ramalingam Sudhakar, Judge

Appearing counsel:
For Petitioner (s)       :       Mr. Achyut Dubey, Advocate vice
                                 Mr. Vikram Sharma in SWP No. 2818/2015
For respondent (s) :             Mr. Ravinder Gupta, AAG

Mr. Raman Sharma, GA

i) Whether to be reported in : Yes/No. Digest/Journal

ii) Whether approved for reporting in Press/Media : Yes/No There is a request for adjournment on behalf of the petitioners. Adjourned.

List in first week of February, 2018.

(Ramalingam Sudhakar) Judge Jammu:

12.12.2017 Tilak, Secy SWP No. 3104/2015 & connected natters Page 1 of 1 SWP No. 3104/2015 & connected natters Page 2 of 1