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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(1)(c) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(c)with all reasonable speed fill in the ground and reinstate and make good the soil or pavement; or the severe, drain or tunnel, opened or broken up, and carry way the rubbish occasioned by such opening or breaking up ; and