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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(2)(ii) in Kerala Hindu Places of Public Worship (Authorisation of Entry) Act, 1965

(ii)in relation to a place of public worship situated in any area to which Part II of the said Act extends, the Cochin Devaswom Board: and