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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(5) in THE ASSAM GOODS AND SERVICES TAX (AMENDMENT) ACT, 2019

(5)in sub-section (4), after the words, brackets and figure "of sub-section (1)", the words, brackets, figure and letter "or, as the case may be, subsection (2A)" shall be inserted.