Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 530] [Entire Act] State of Odisha - Subsection Section 530(f) in Orissa Municipal Rules, 1953 (f)No site in a residential area shall be used or allowed to be used or a shop warehouse or factory.
