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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2)(a) in Notification of Religious Institutions Rules

(a)on the notice board of the office of the Assistant Commissioner in whose division, the institution concerned is situate and of the office of the [Joint Commissioner or Deputy Commissioner] [Substituted by G O. Ms. No. 275, C. T. & R. E., dated the 16th July 1997.];