Himachal Pradesh High Court
Jasveer Singh vs . State Of Hp & Connected Matters on 13 April, 2022
Bench: Sabina, Satyen Vaidya
Jasveer Singh Vs. State of HP & connected matters .
Criminal Appeal No.127 of 2018 a/w Criminal Appeals No.316 of 2018 and 570 of 2019 13.04.2022 Present: Mr. Rajesh Mandhotra, Advocate, for the appellant in Criminal Appeal No.127 of 2018. Mr. Rakesh Thakur, Advocate on behalf of Mr. Ram Murti Bisht, Advocate for the appellant in Criminal Appeal No.316 of 2018.
None for the appellant(s) in Criminal Appeal No.570 of 2019.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondent.
There is a request for adjournment on behalf of Mr. Ram Murti Bisht, learned counsel for appellant Satish.
As requested, list after two weeks.
(Sabina) Judge (Satyen Vaidya) Judge April 13, 2022 (ps/vh) ::: Downloaded on - 13/04/2022 20:15:12 :::CIS