Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(i) in The Delhi Water Board Act, 1998 (i)"Delhi Electric Supply Undertaking" means the undertaking of that name established under the provisions of the Delhi Municipal Corporation Act, 1957 (Central Act 66 of 1957) and includes any successor body thereto;
