Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 316(1)] [Section 316] [Entire Act] State of Tamilnadu - Subsection Section 316(1)(b) in The Coimbatore City Municipal Corporation Act, 1981 (b)for such proportion of each such plot being taken for streets, passages and open lands as is specified in section 315.