Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(4)(a) in Real Estate (Regulation And Development) Act, 2016

(a)summoning and enforcing the attendance of any person and examining him on oath;