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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(d) in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

(d)"Educational Inspector" means the seniormost inspecting officer appointed by the Government, for the local area in which the remand home is situated, under sub-section (1) of section 48 of the Bombay Primary Education Act, 1947;