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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(3) in THE NATIONAL BANK FOR FINANCING INFRASTRUCTURE AND DEVELOPMENT ACT, 2021

(3)Any institution to which licence is granted under sub-section (2) shall be subject to the provisions of the Reserve Bank of IndiaAct, 1934 or the Banking Regulation Act, 1949, as the case may be.