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Union of India - Act

The Influx From Pakistan (Control) Repealing (Repeal) Act, 2001

UNION OF INDIA
India

The Influx From Pakistan (Control) Repealing (Repeal) Act, 2001

Act 33 of 2001

  • Published on 3 September 2001
  • Commenced on 3 September 2001
  • [This is the version of this document from 3 September 2001.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Influx From Pakistan (Control) Repealing (Repeal) Act, 2001ACT NO. 33 OF 2001
[3rd September, 2001]An Act to repeal the Influx from Pakistan (Control) Repealing Act, 1952.BE it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:-

1. Short title.

This Act may be called the Influx from Pakistan (Control) Repealing (Repeal) Act, 2001.

2. Repeal of Act 76 of 1952.

The Influx from Pakistan (Control) Repealing Act, 1952 is hereby repealed.