Calcutta High Court
Srei Infrastructure Finance Ltd vs Union Of India & Ors on 6 September, 2022
Author: T.S. Sivagnanam
Bench: T.S. Sivagnanam, Supratim Bhattacharya
O-87-93 & 95
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
APOT/43/2018
IA No.GA/1/2018 (Old No.GA/1718/2018)
SREI INFRASTRUCTURE FINANCE LTD.
-Versus-
UNION OF INDIA & ORS.
APOT/44/2018
IA No.GA/1/2018 (Old No.GA/1720/2018
BENGAL SREI INFRASTRUCTURE
DEVELOPMENT LTD.
-Versus-
UNION OF INDIA & ORS.
APOT/48/2018
IA No.GA/1/2018 (Old No.GA/1948/2018
SREI INSURANCE BROKING PVT. LTD.
-Versus-
UNION OF INDIA & ORS.
APOT/49/2018
IA No.GA/1/2018 (Old No.GA/1951/2018
SREI CAPITAL MARKETS LTD.
-Versus-
UNION OF INDIA & ORS.
2
APOT/50/2018
IA No.GA/1/2018 (Old No.GA/1953/2018
SREI ALTERNATIVE INVESTMENT
MANAGERS LTD.
-Versus-
UNION OF INDIA & ORS.
APOT/51/2018
IA No.GA/1/2018 (Old No.GA/1985/2018
SAHAJ E-VILLAGE LTD.
-Versus-
UNION OF INDIA & ORS.
APOT/52/2018
IA No.GA/1/2018 (Old No.GA/1987/2018
SAHAJ RETAIL LTD.
-Versus-
UNION OF INDIA & ORS.
APO/392/2018
IA No.GA/1/2018 (Old No.GA/3453/2018
MAGMA LEASING LTD.
-Versus-
UNION OF INDIA & ORS.
Appearance:
Mr. Aryak Dutta, Adv.
...for the appellant in item nos. 87-93.
Mr. Om Narayan Rai, Adv.
...for the appellant in item no. 95.
Mr. Abhatosh Majumder, Sr. Adv.
Mr. Amitava Mitra, Adv.
Ms. Antara Choudhury, Adv.
. . for the respondent.
3
BEFORE:
The Hon'ble JUSTICE T.S. SIVAGNANAM
-And-
The Hon'ble JUSTICE SUPRATIM BHATTACHARYA Date : 6th September, 2022.
The Court : The legal issue involved in the batch of appeals is now being heard by the Hon'ble Supreme Court and we are informed that the appeals have been listed on 21st September, 2022 and there is also a direction to the Registry of this Court to transmit the photostat copies of the appeal papers upon remittance of necessary charges by the appellant which the appellant has complied with.
All the appeals be listed in the Monthly List of November, 2022.
(T.S. SIVAGNANAM, J.) (SUPRATIM BHATTACHARYA, J.) S.Das/As.