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State of Assam - Section

Section 17 in The Dibrugarh University Act, 1965

17. The Executive Council.

- The Executive Council shall be the Chief Executive Body of the University and shall consist of the following persons, namely :
(i)the Vice-Chancellor,
(ii)the Rector,
(iii)the Director of Public Instructions, Assam,
(iv)the Director of Health Services, Assam,
(v)the Chairman, Board of Secondary Education, Assam,
(vi)one principal of Government Degree Colleges to be elected form amongst themselves;
(vii)the Director of Technical Education, Assam,
(viii)two Heads of Departments of the University who are Professors to be chosen by the Vice-Chancellor by rotation for a period of three years according to seniority,
(ix)two Principals of non-Government affiliated Degree Colleges to be elected from amongst themselves,
(x)four members of the Court, other than the employees of the University or affiliated or recognised Degree Colleges or institutions elected by the Court at its Annual General Meeting.
(xi)two persons, of whom at least one shall be woman, nominated by the Chancellor,
(xii)two persons nominated by the State Government of Assam,
(xiii)one Dean of Faculty to be chosen by the Vice-Chancellor from the Deans of Faculties of the University for a period of three years, by rotation according to