(1)The Board of Governors shall consist of-(a)The Chancellor - Chairman;(b)The Vice-Chancellor - Member Secretary;(c)Principal Secretary/Secretary to the State Government in the Higher Education Department or a Secretary to the State Government nominated by the State Government.(d)Three persons nominated by the ICFAI, Hyderabad;(e)A nominee of the UGC.(f)Two eminent educationists and academicians, out of whom at least one will be a woman, nominated by the Visitor;(g)Two academicians out of whom at least one will be a woman nominated by the Chancellor. The Registrar shall be an ex-officio Secretary of the Board of Governors.
