Karnataka High Court
S R Venkatesh vs State Of Karnataka Repby Its Chief Secy on 2 March, 2010
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
3. The Registrar of Co--operative Societies, No.1. Ali Askar Road. (Karnataka State], Bangalore -- 560 001. - 4. Karnataka State Judicial Employees' House Building Co~op._Soeiety---- LtCl.. Now at Judicial 1.ayout.atakkui*, . Yelahanka. Bangalore. _ V' Rep. By its Vice __Presideri__t.:'a__ 5. Karnataka State"J udicial i.Fjii1fj'loyeeisf House Building Covop. Solci'ety.._1l;td.:., Now at J:1--dVicial,t;ay'e1;it a't_gJ'»akkt_2rE 2' Yelaha.i1'i:a.,yZ'* ~ " Banga'iore';jO' Ref}-reseunted"by its':"PreSi.dei*i--t.. V 6. 1 Karniataka te' Jaudicialll ' Employees' House VE§:i--ill.din.g'C_o+o_p; Society Ltd. 'Now at J udi'c.ia1v.l,ayyo'n_.t at J akku 1*, Yelahaiika. l " 2 _ Bangalore V 2' Repres'en_ted by its Secretary. ' i\/l.'*S_ivappa._ Adv. for R5 and AGA for R. l to R3} Petition is filed under Articles 226 and 227 o1'7..the_" Constitutiorz of India praying to call for the entire reco.rds_ relating to all the allotment made so far in regard to i various types of members including if any false affidavits sdttbmitted thereto seeking the sites. The rnethodologr adadopted their rights from the inception of the society including the latest sites allotment relating to the 2*" phase ie, at Talaghattapura - Mallasandra {Shivanagara}: THIS PEITI'l'ION COMING ON FOR HEARING THIS DAY, RAM MOl-{AN REDDY, J.. MADE THE FOLLOWING: E 0 E R Learned counsel for the petitioner acl§novsfle_dges receipt of a crossed cheque dated Rs.2,10,000/-- drawn in favo1ir__of t_hel"'p'letitionle.rV 1 issued by the respondent -- :;:lj'Ll.(Eli:}if3:ié1l 2
Department Employeesl A'Boildi1livg "C"<)'~voperativ'el Society Limited, being thAe------a.fi1oLi--~nt inldeposlt with the Society for allotment 'submits that the petitioner does not fipress:the"pet_iti'ori. I l'?._. 4' Reco_rd-irigl'--the"J submission, Writ petition is accordingly di'sh1is'sed as not pressed. It is made clear _ ltiliatltilis order is subject to realisation of cheque. Sd/-
JUDGE ppsd/.
JUDGE