Delhi High Court
Naresh Sharma vs Cbi on 22 November, 2013
Author: Suresh Kait
Bench: Suresh Kait
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Judgment delivered on: 22nd November, 2013
+ CRL.M.C. 3011/2011
NARESH SHARMA ..... Petitioner
Represented by: Mr. Dhruv Rohtagi, Advocate.
Versus
CBI ..... Respondent
Represented by: Ms. Sonia Mathur and
Mr. Sushil Kumar Dubey,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SURESH KAIT
SURESH KAIT, J.
For detailed judgment, see Crl. M.C. 2384/2011.
SURESH KAIT, J.
NOVEMBER 22, 2013 sb/RS Crl.MC No.3011 of 2011 Page 1 of 1