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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(s) in THE INDIAN ANTARCTIC ACT, 2022

(s)the cost of response action under sub-section (2) and the amount of penalty to be paid by the Operator under sub-section (3), of section 39;