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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(f) in The Export (Quality Control And Inspection) Act, 1963

(f)[fifteen] [Substituted by Act 40 of 1984, Section 3 (w.e.f. 2-7-1984).] other members nominated by the Central Government three of whom shall be persons representing the agencies referred to in section 7.