Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 40] [Section 5] [Entire Act] Union of India - Subsection Section 5(vi) in The Wealth-Tax Act, 1957 (vi)[ one house or part of a house or a plot of land belonging to an individual or a Hindu undivided family:
