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Madhya Pradesh High Court

Viom Networks Ltd. vs The State Of Madhya Pradesh on 13 October, 2014

W.P. No.959/2011, W.P. No.1216/2011, W.P. No.1062/2011, W.P. No.1063/2011, W.P. No.1064/2011, W.P. No.10057/2012 13.10.2014 Mr. D'Silva for the petitioner submits that the issue raised in these petitions is entirely different and can proceed before the Single Judge.

Accordingly, delinked.

To proceed before appropriate Bench for admission on 13.11.2014.




         (A. M. Khanwilkar)              (Shantanu Kemkar)
            Chief Justice                     Judge

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