Delhi High Court - Orders
M/S Narender Construction vs North Delhi Municipal Corporation on 12 October, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~33, 35 & 42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11728/2021
M/S NARENDER CONSTRUCTION ..... Petitioner
Through Mr. G.D. Sharma and Ms. Vandana
Bhanot, Advocates.
versus
NORTH DELHI MUNICIPAL CORPORATION ..... Respondent
Through Mr. Kunal Vajani, Standing Counsel
for North Delhi Municipal
Corporation with Mr. Shikhar Khare
and Mr. Ketul Hansraj and Mr.
Gokula Krishnan, Advocates
(Through VC)
+ W.P.(C) 11731/2021
M/S AKASH CONSTRUCTION ..... Petitioner
Through Mr. G.D. Sharma and Ms. Vandana
Bhanot, Advocates.
versus
NORTH DELHI MUNICIPAL CORPORATION ..... Respondent
Through Mr. Kunal Vajani, Standing Counsel
for North Delhi Municipal
Corporation with Mr. Shikhar Khare
and Mr. Ketul Hansraj and Mr.
Gokula Krishnan, Advocates
(Through VC)
+ W.P.(C) 11771/2021
M/S PRATEEK CONST CO. ..... Petitioner
Through Mr. G.D. Sharma and Ms. Vandana
Bhanot, Advocates.
versus
Digitally Signed
Signature Not Verified By:JUSTICE SANJEEV
Digitally Signed By:KUNAL SACHDEVA
MAGGU W.P.(C) 11728-2021 & connected matters Signing Date:13.10.2021 1
Signing Date:13.10.2021 18:05:37 14:59
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
NORTH DELHI MUNICIPAL CORPORATION..... Respondent
Through Mr. Kunal Vajani, Standing Counsel
for North Delhi Municipal
Corporation with Mr. Shikhar Khare
and Mr. Ketul Hansraj and Mr.
Gokula Krishnan, Advocates
(Through VC).
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 12.10.2021 CM. APPL. 36247/2021 in W.P. (C) 11728/2021 CM. APPL. 36253/2021 in W.P. (C) 11731/2021 CM. APPL. 36418/2021 in W.P. (C) 11771/2021 Exemption is allowed, subject to all just exceptions. W.P. (C) 11728/2021 W.P. (C) 11731/2021 W.P. (C) 11771/2021
1. The hearing was conducted through video conferencing.
2. Issue Notice. Notice is accepted by learned counsel for respondent, who prays for time to take instructions.
3. At request, re-notify on 28.10.2021.
4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through e-mail by the Court Master.
SANJEEV SACHDEVA, J OCTOBER 12, 2021/NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU W.P.(C) 11728-2021 & connected matters Signing Date:13.10.2021 2 Signing Date:13.10.2021 18:05:37 14:59 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.