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State of Bihar - Section

Section 1 in The Bihar Anatomy Act, 1961

1. Short title, extent and commencement.

- This Act may be called the Bihar Anatomy Act, 1961.
(2)It extends to the whole of the State of Bihar.
(3)It shall come into force on such date and in such areas as the State Government may, by notification, appoint, and different dates may be appointed for different areas.