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State of Jharkhand - Section

Section 111 in Jharkhand Municipal Act, 2011

111. Power to alter budget grant.

- A Council , on the recommendation of the Standing Committee, may from time to time, during a year -
(a)increase the amount of any budget grant under any head,
(b)make an additional budget grant for the purpose of meeting any special or unforeseen requirement arising during the year,
(c)transfer the amount of any budget grant or portion thereof under one head to the amount of budget grant under any other head, or
(d)reduce the amount of the budget grant under any head.
Chapter - 14 Accounts and Audit