Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 60 in The Delhi Water Board Act, 1998 60. Utilisation of Water Fund. -The money from time to time credited to the Water Fund shall, subject to the provisions of section 61, be utilised or performing the duties of the Board as laid down in this Act.
