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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Madhya Pradesh - Subsection

Section 44(1)(i) in The M.P. Vanijyik Kar Adhiniyam, 1994

(i)he will be dealing exclusively during that year in goods declared tax free under Section 15 or exempted in whole under Section 17, or