Delhi High Court - Orders
Satyakam Sharma And Ors vs Union Of India And Ors on 18 January, 2019
Bench: Chief Justice, V. Kameswar Rao
$~66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 448/2019 & CM APPL.2054-2055/2019
SATYAKAM SHARMA AND ORS ..... Petitioners
Through: Mr. Sharad Rajwanshi, Adv.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Mahender Kr. Bhardwaj, Adv.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 18.01.2019 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ V.Kameswar Rao) could not assemble today.
List on 25.01.2019.
BY ORDER (COURT MASTER) JANUARY 18, 2019 ns