Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Custom, Excise & Service Tax Tribunal

The Ugar Sugar Works Ltd vs Commissioner Of Central Tax And Central ... on 18 March, 2024

                                                                   E/21645/2018




          CUSTOMS, EXCISE & SERVICE TAX APPELLATE
                   TRIBUNAL, BANGALORE
                      REGIONAL BENCH - COURT NO. 1

                Central Excise Appeal No. 21645 of 2018

          (Arising out of Order-in-Appeal No. BEL-EXCUS-000-APP-MSC-199-
          2018-19 dated 09.08.2018 passed by the Commissioner of Central
          Tax (Appeals), Belgaum.)


M/s. The Ugar Sugar Works Ltd.                               Appellant(s)
Ugar Khurd, Tal.Athani,
Dist.Belgaum- 591 316.

                                    VERSUS
The Commissioner of Central
Tax,
Belgaum Commissionerate,                                  Respondent(s)

No.71, Club Road, Belgaum - 590 001.

APPEARANCE:

Mr. J.N Somaiya, Advocate, for the Appellant Mr. H. Jayathirtha, Superintendent (AR) for the Respondent CORAM: HON'BLE DR. D.M. MISRA, MEMBER (JUDICIAL) HON'BLE MRS. R. BHAGYA DEVI, MEMBER (TECHNICAL) DATE OF HEARING: 18.03.2024 DATE OF DECISION: 18.03.2024.
The appeal is allowed. For order, see order of date in Central Excise Appeal No. 20429 of 2018.
(D.M. MISRA) MEMBER (JUDICIAL) (R. BHAGYA DEVI) MEMBER (TECHNICAL) Raja.....
Page 1 of 1