Custom, Excise & Service Tax Tribunal
The Ugar Sugar Works Ltd vs Commissioner Of Central Tax And Central ... on 18 March, 2024
E/21645/2018
CUSTOMS, EXCISE & SERVICE TAX APPELLATE
TRIBUNAL, BANGALORE
REGIONAL BENCH - COURT NO. 1
Central Excise Appeal No. 21645 of 2018
(Arising out of Order-in-Appeal No. BEL-EXCUS-000-APP-MSC-199-
2018-19 dated 09.08.2018 passed by the Commissioner of Central
Tax (Appeals), Belgaum.)
M/s. The Ugar Sugar Works Ltd. Appellant(s)
Ugar Khurd, Tal.Athani,
Dist.Belgaum- 591 316.
VERSUS
The Commissioner of Central
Tax,
Belgaum Commissionerate, Respondent(s)
No.71, Club Road, Belgaum - 590 001.
APPEARANCE:
Mr. J.N Somaiya, Advocate, for the Appellant Mr. H. Jayathirtha, Superintendent (AR) for the Respondent CORAM: HON'BLE DR. D.M. MISRA, MEMBER (JUDICIAL) HON'BLE MRS. R. BHAGYA DEVI, MEMBER (TECHNICAL) DATE OF HEARING: 18.03.2024 DATE OF DECISION: 18.03.2024.
The appeal is allowed. For order, see order of date in Central Excise Appeal No. 20429 of 2018.
(D.M. MISRA) MEMBER (JUDICIAL) (R. BHAGYA DEVI) MEMBER (TECHNICAL) Raja.....Page 1 of 1