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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(l) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(l)A brief written statement explaining the proposal and how the proposal will not affect the scenic beauty of the area and( how the proposals will architecturally and aesthetically harmonize with the environment.