Bombay High Court
Shri.Dilip Dagu Zurade vs Shri.Prashant Pannalaji Karnawat And ... on 12 March, 2019
Author: M.S.Sonak
Bench: M.S.Sonak
1 10) sa33-18++.doc
SAS
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL NO. 33 OF 2018
WITH
CIVIL APPLICATION NO. 38 OF 2018
IN
SECOND APPEAL NO. 33 OF 2018
Sau.Pramila Suresh Vaidhya & Ors.
(POA) Suresh Gopala Vaidya . Appellants
V/s.
Prashant Pannalaji Karnawati & Ors. ..Respondents
WITH
SECOND APPEAL NO. 35 OF 2018
WITH
CIVIL APPLICATION NO. 56 OF 2018
IN
SECOND APPEAL NO. 35 OF 2018
WITH
SECOND APPEAL NO. 36 OF 2018
WITH
CIVIL APPLICATION NO. 40 OF 2018
IN
SECOND APPEAL NO. 36 OF 2018
WITH
SECOND APPEAL NO. 37 OF 2018
WITH
CIVIL APPLICATION NO. 59 OF 2018
IN
SECOND APPEAL NO. 37 OF 2018
WITH
SECOND APPEAL NO. 38 OF 2018
WITH
CIVIL APPLICATION NO. 58 OF 2018
IN
SECOND APPEAL NO. 38 OF 2018
WITH
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SECOND APPEAL NO. 40 OF 2018
WITH
CIVIL APPLICATION NO. 61 OF 2018
IN
SECOND APPEAL NO. 40 OF 2018
WITH
SECOND APPEAL NO. 41 OF 2018
WITH
CIVIL APPLICATION NO. 64 OF 2018
IN
SECOND APPEAL NO. 41 OF 2018
WITH
SECOND APPEAL NO. 42 OF 2018
WITH
CIVIL APPLICATION NO. 60 OF 2018
IN
SECOND APPEAL NO. 42 OF 2018
WITH
SECOND APPEAL NO. 44 OF 2018
WITH
CIVIL APPLICATION NO. 62 OF 2018
IN
SECOND APPEAL NO. 44 OF 2018
WITH
SECOND APPEAL NO. 45 OF 2018
WITH
CIVIL APPLICATION NO. 55 OF 2018
IN
SECOND APPEAL NO. 45 OF 2018
WITH
SECOND APPEAL NO. 46 OF 2018
WITH
CIVIL APPLICATION NO. 54 OF 2018
IN
SECOND APPEAL NO. 46 OF 2018
WITH
SECOND APPEAL NO. 47 OF 2018
WITH
CIVIL APPLICATION NO. 63 OF 2018
IN
SECOND APPEAL NO. 47 OF 2018
WITH
SECOND APPEAL NO. 48 OF 2018
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WITH
CIVIL APPLICATION NO. 57 OF 2018
IN
SECOND APPEAL NO. 48 OF 2018
WITH
SECOND APPEAL NO. 49 OF 2018
WITH
CIVIL APPLICATION NO. 39 OF 2018
IN
SECOND APPEAL NO. 49 OF 2018
WITH
SECOND APPEAL (ST) NO.2243 OF 2019
WITH
CIVIL APPLICATION NO.197 OF 2019
WITH
SECOND APPEAL (ST) NO.2247 OF 2019
WITH
CIVIL APPLICATION NO.198 OF 2019
WITH
SECOND APPEAL (ST) NO.2251 OF 2019
WITH
CIVIL APPLICATION NO.196 OF 2019
Mr. Sanjay Prabhakar Shinde for the appellants.
Mr. Murlidhar L. Patil for respondent No. 7 & 8.
CORAM: M.S.SONAK, J.
DATE : MARCH 12, 2019 P.C.:-
Stand over to March 27, 2019.
2. Ad-interim relief, if any, to continue till the next date.
3. To be placed along with Second Appeal (St) No.293769 of 2018.
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