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[Cites 0, Cited by 0] [Section 104(1)] [Section 104] [Entire Act]

State of Goa - Subsection

Section 104(1)(c) in The Goa, Daman and Diu Public Health Act, 1985

(c)if such person does not reside in the local area and his address elsewhere is known to the local authority, by sending the same to him by post, registered; or