Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(4)(iii) in Karnataka Shops and Commercial Establishments Act, 1961

(iii)for a short duration, not exceeding two months, and it is difficult to enforce the provisions of this Act,