Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Andhra Pradesh - Section

Section 69 in Andhra State Act,1953

69. Powers to remove difficulties.-

If any difficulty arises in give effect to the provisions of this Act, the President may by order anything not inconsistent with such provisions which appears him to be necessary or expedient for the purpose of removing difficulty.-THE FIRST SCHEDULE(See sections 8 and 10)