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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(7) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(7)The Vice-Chancellor shall exercise general control over the affairs of the Vishwa Vidyalaya and shall give effect to the decisions of the authorities of the Vishwa Vidyalaya.