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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Telangana - Subsection

Section 17(2)(b) in Telangana Weights and Measures (Enforcement) Act, 1958

(b)Where a premises used for trade is used by a trader partly for trade and partly for storing articles for trade, or where any other premises is used for storing of articles for trade, the premises in either case, shall for the purposes of this Act, be deemed to be the premises used for trade.