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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(4)(vii) in The Delhi Metro Airport Express Line, General Rules, 2010

(vii)each Station Control Room shall have at least one hand lamp capable of displaying Red, Green and White aspects readily accessible and in working order and each Station Controller shall be conversant with its location and its proper use;