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[Cites 0, Cited by 0] [Section 19A(18)] [Section 19A] [Entire Act]

Union of India - Subsection

Section 19A(18)(c) in The Sugar Development Fund Rules, 1983

(c)certificate from the concerned State Government Officer responsible for enforcement of payment of price of sugarcane by the sugar factories certifying utilisation of buffer subsidy paid for earlier quarters and the buffer subsidy disbursed for buffer stock created vide notification number G.S.R. S.O. 1326 (E) dated the 17th December, 2002 and utilisation of additional credit extended by the bank as per Annexure-IV of the Form-X;