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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(9A) in Banaras Hindu University Act, 1915

(9A)[ to institute, establish, maintain, reconstitute, amalgamate, divide or abolish departments, faculties or colleges and carry out inspection thereof and inquiry in relation thereto;] [Inserted by Act 52 of 1966, section 5(d)]