Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Rajasthan - Subsection Section 44(1) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954 (1)The State Government may, by notification in the (Official Gazette], make rules for carrying out the purpose of this Act.
