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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Gujarat - Subsection

Section 1(3) in Gujarat Electricity Regulatory Commission (Establishment of Forum for Redressal of Grievances of the Consumers) Regulations, 2004

(3)It shall come into force on such date as the State Government may, [by notification in the Official Gazette, appoint.] [By Notification No. GK/5/2004/770/H, dated 29th April 2004 (w.e.f 01-05-2004)]