Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 8 in The Bombay Drugs (Control) Act, 1959.

8. Sale by retailer.

No licensed retailer shall sell any notified drug unless such drug has been obtained by him from a licensed wholesaler.