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State of Madhya Pradesh - Section

Section 25 in The M.P. Sthaniya Nidhi Sampariksha Niyam, 1974

25. Submission of Audit Report.

- The Director shall forward Part I of the audit report to the Principal Officer of the local authority, endorsing copies to the Commissioner and the Collector in whose jurisdiction the local authority exists. Part II of the audit report shall be sent direct by the Director to the Principal Officer of the local authority for disposal.