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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(2) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018

(2)The technical cadre of Town Planning Wing and Engineering/Development Wing of the Authority shall be filled up on deputation from the respective Government departments. The services of the existing staff of the former Authorities shall be properly safeguarded.