Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 4 in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

4. Composition and Strength of the Service.

(1)The service shall consist of administrative and teaching posts as specified in column 2 of Schedules.
(2)The nature of the posts included in each category of the service shall be as specified in column 2 of the Schedules.
(3)The strength of the posts in each category of the service shall be such as may be determined by the Government from time to time:Provided that the Government may, -
(a)create any post, permanent or temporary, from time to time as may be found necessary and may abolish any such post in the like manner without thereby entitling any person to any compensation; and
(b)leave unfilled or hold in abeyance, abolish or allow to lapse any post, permanent or temporary, from time to time, without thereby entitling any person to any compensation.