Section 1 in Karnataka Race Courses Licensing Act, 1952
1. Short title, extent and commencement.
(1)This Act may be called the [Karnataka] [Substituted by Act 15 of 2011 w.e.f 01.04.2011] Race Courses Licensing Act, 1952.(2)[ It extends to the whole of the State of Karnataka] [Substituted by Act 15 of 2011 w.e.f 01.04.2011](3)It shall come into force at once.
